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[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of Goa - Subsection

Section 179(1)(c) in The Goa Panchayat Raj Act, 1994

(c)the manner in which works and development schemes may be executed and inspected and payment may be made in respect of such works and schemes; and