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Bombay High Court

Applause Entertainment Private ... vs Meta Platforms Inc on 19 June, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-0

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

        INTERIM APPLICATION LODGING NO. 10257 OF 2023
                             In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 10238
                          OF 2023

         Applause Entertainment Private Limited                ....PETITIONER
                     V/S
         Meta Platforms Inc                                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th June, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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