Bombay High Court
Applause Entertainment Private ... vs Meta Platforms Inc on 19 June, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 10257 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 10238
OF 2023
Applause Entertainment Private Limited ....PETITIONER
V/S
Meta Platforms Inc ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th June, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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