Supreme Court - Daily Orders
Director General, All India Radio vs Purushothaman C. And Ors. Etc. Etc. on 12 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
1
ITEM NO.1 COURT NO.8 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.8859-8860/2016
DIRECTOR GENERAL, ALL INDIA RADIO Appellant(s)
VERSUS
PURUSHOTHAMAN C. AND ORS. ETC. ETC. Respondent(s)
IA 27939/2017 FOR [I/A FOR IMPLEADMENT, DIRECTION ON IA 36139/2017
FOR INTERVENTION/IMPLEADMENT ON IA 40752/2017 FOR
INTERVENTION/IMPLEADMENT ON IA 45724/2017 and IA
No.125610/2017-INTERVENTION/IMPLEADMENT and IA
No.125612/2017-CLARIFICATION/DIRECTION and IA
No.125616/2017-INTERVENTION/IMPLEADMENT and IA
No.125617/2017-CLARIFICATION/DIRECTION
Date : 12-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Ms. Pinky Anand, ASG
Mr. Ravindra Kumar Verma, Adv.
Ms. Snidha Mehra, Adv.
Mr. Sudhir Naagar, AOR
For Respondent(s) Mr. P.V. Surendranath, Sr. Adv.
Mr. Ramitha R. Chandran, Adv.
Ms. Lekha Sudhakaran, Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. Bijan Kumar Ghosh, AOR
Mr. Surajit Samanta, Adv.
Mr. P. Jegan, Adv.
Mr. Mayil Samy K., Adv.
Mr. G. Ananda Selvam, Adv.
Mr. K. Muthu Ganesha Pandian, Adv.
Mr. P. Soma Sundaram, AOR
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.02.13
Mr. Wills Mathews, Adv.
Mr. Ginesh P., Adv.
15:00:11 IST
Reason:
Mr. Shree Pal Singh, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
IA 36139/2017 FOR INTERVENTION/IMPLEADMENT Application for impleadment is allowed. List the Civil Appeals for final disposal on a non-miscellaneous day in the second week of April, 2018.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER