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Supreme Court - Daily Orders

Director General, All India Radio vs Purushothaman C. And Ors. Etc. Etc. on 12 February, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

                                                      1

     ITEM NO.1                           COURT NO.8                SECTION XI -A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal Nos.8859-8860/2016

     DIRECTOR GENERAL, ALL INDIA RADIO                                 Appellant(s)

                                                 VERSUS

     PURUSHOTHAMAN C. AND ORS. ETC. ETC.                               Respondent(s)

     IA 27939/2017 FOR [I/A FOR IMPLEADMENT, DIRECTION ON IA 36139/2017
     FOR     INTERVENTION/IMPLEADMENT     ON   IA    40752/2017     FOR
     INTERVENTION/IMPLEADMENT     ON     IA   45724/2017     and     IA
     No.125610/2017-INTERVENTION/IMPLEADMENT          and            IA
     No.125612/2017-CLARIFICATION/DIRECTION           and            IA
     No.125616/2017-INTERVENTION/IMPLEADMENT          and            IA
     No.125617/2017-CLARIFICATION/DIRECTION


     Date : 12-02-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Appellant(s)              Ms.   Pinky Anand, ASG
                                   Mr.   Ravindra Kumar Verma, Adv.
                                   Ms.   Snidha Mehra, Adv.
                                   Mr.   Sudhir Naagar, AOR

     For Respondent(s)             Mr.   P.V. Surendranath, Sr. Adv.
                                   Mr.   Ramitha R. Chandran, Adv.
                                   Ms.   Lekha Sudhakaran, Adv.
                                   Mr.   Nishe Rajen Shonker, AOR

                                   Mr. Bijan Kumar Ghosh, AOR
                                   Mr. Surajit Samanta, Adv.
                                   Mr. P. Jegan, Adv.

                                   Mr.   Mayil Samy K., Adv.
                                   Mr.   G. Ananda Selvam, Adv.
                                   Mr.   K. Muthu Ganesha Pandian, Adv.
                                   Mr.   P. Soma Sundaram, AOR
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.02.13
                                   Mr. Wills Mathews, Adv.
                                   Mr. Ginesh P., Adv.
15:00:11 IST
Reason:


                                   Mr. Shree Pal Singh, AOR
                                     2

       UPON hearing the counsel the Court made the following
                            O R D E R

IA 36139/2017 FOR INTERVENTION/IMPLEADMENT Application for impleadment is allowed. List the Civil Appeals for final disposal on a non-miscellaneous day in the second week of April, 2018.





(ASHA SUNDRIYAL)                                       (CHANDER BALA)
  COURT MASTER                                          COURT MASTER