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[Cites 0, Cited by 0] [Section 5(17)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(17)(ii) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(ii)Provided further that the Licensee shall submit year-wise details of the assets which have completes its useful life.