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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(d)"Common Entrance Test" means Entrance Test in the Common Entrance Test Syllabus, Conducted by the State Government or an University or an Authority or an agency authorized by the Government of Tamil Nadu for the purpose of admission to a professional course so as to arrive at an equation or standardization of only to those students of different styles or patterns of School final examination or curriculum's such as Central Board of Secondary Education so as to compare the eligibility criteria for Professional Course with that of students who have qualified by passing through the Tamil Nadu State Board Examinations conducted at the higher secondary (plus two) level;