Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 330] [Entire Act] State of Andhra Pradesh - Subsection Section 330(31) in Andhra Pradesh Municipalities Act, 1965 (31)in general for securing cleanliness, safety and order and the good government and well-being of the municipality and for carrying out all the purposes of this Act.
