Section 29(3)(e) in The Right of Children to Free and Compulsory Education Rules, 2010

[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

(e)The following shall be ex-officio members of the Council

(i)Secretary, School Education and Literacy

(ii)Director, National Council of Education Research and Training

(iii)Vice Chancellor, National University of Educational Planning and Administration.

(iv)Chairperson, National Council of Teacher Education

(v)Chairperson, National Commission of Protection of Child Rights.

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