Calcutta High Court
The Board Of Trustees For The Port Of ... vs German Express Shipping Agency India on 31 July, 2013
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
APO No. 223 of 2011
WP No. 911 of 2005
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Appellant
Versus
GERMAN EXPRESS SHIPPING AGENCY INDIA Respondent
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 31st July, 2013.
For Appellant : Mr. Jayanta Kr. Mitra, Sr. Advocate For Respondent :
The Court : List the matter after two weeks.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
AR(CR)