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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1)(b) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011

(b)if such person cannot be found, by affixing a copy of the order or notice to some conspicuous part of his last known abode or place of business or by delivering or tendering the order or notice to some adult male member or servant of his family, or by causing it to be affixed on some conspicuous part of the land or building in which the well is being drilled or dug.