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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)Chairman of [all Subjects Committees] [These words were substituted for the words 'the five subjects committees' by Maharashtra 14 of 1966, Section 5(d).];