Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 37 in The Village Chaukidari Act, 1870

37. Power of Magistrate to dismiss chaukidars.

- [Omitted by Bengal (Amendment) Act, 1 of 1892.]