Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

The Plantation Investors Protection ... vs M/S Golden Projects Ltd on 4 March, 2020

7       CA-181-2017 in CP-115-2002


THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.)
                       VS.
       GOLDEN PROJECTS LTD. (IN LIQUIDATION)


Present :    Ms. Salina Chalana, Advocate for the applicant.

             Mr. Pardeep Solath, Advocate
             for the GFIL Committee.

                                    ****

Counsel for the applicant submits that since similar applications against the notices issued by the specially constituted committee, including, notices qua the properties of Golden Projects Limited and its subsidiaries, are already pending before Hon'ble the Supreme Court, therefore, the applicant be permitted to withdraw the present application, with liberty to avail remedy before Hon'ble the Supreme Court, at par with others.

Dismissed as withdrawn, with liberty as aforesaid.

4th March, 2020                                (RAJBIR SEHRAWAT)
'raj'
                                                     JUDGE




                                  1 of 1
               ::: Downloaded on - 22-03-2020 11:29:55 :::