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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(o) in Water (Prevention and Control of Pollution) Act, 1974

(o)the form in which the accounts of the State Board may be maintained under sub-section (1) of section 40;
(oo)[ the manner in which notice of intention to make a complaint shall be given to the State Board or officer authorised by it under section 49;] [Inserted by section 28, Act 53 of 1988 (w.e.f. 29-9-1988).]