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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Village Forests Joint Management Rules, 1997

(2)The Village Committee shall prepare every year an Annual Implementation Plan in Form 2 for the management and development of Village Forest on the basis of the sanctioned microplan and submit it to the Range Committee constituted under Rule 7. The Range Committee shall place the Annual Implementation Plan before the Divisional Committee on or before the first day of September in every year.