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[Cites 0, Cited by 0] [Section 5(23DA)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(23DA)(i) in Finance Act, 2013

(i)"depository" shall have the same meaning as assigned to it in clause (e) of sub-section (1)of section 2 of the Depositories Act, 1996;(22 of 1996)