Supreme Court - Daily Orders
Commissioner Of Income Tax - 3 vs M/S. Idea Cellular Ltd. Throug Its ... on 15 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.38 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 21163/2016
(Arising out of impugned final judgment and order dated 11/04/2016
in ITA No. 1551/2013 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX - 3 Petitioner(s)
VERSUS
M/S. IDEA CELLULAR LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 15/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. D. L. Chidananda, Adv.
Mr. Arijit Prasad, Adv.
Mr. C. Mukund, Adv.
Mr. S. M. Vivek Anandh, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. E. C. Agrawala, Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 13099 of 2014.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.17 12:32:54 IST Reason: