Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 32 in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

32. Effect of the State and District Disaster Management.

- Notwithstanding anything contained in this Act, the conferred power related Fire Safety to the State District Disaster Management Authority shall be applicable.