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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(b) in Telecommunication Tariff Order, 1999

(b)"Authority" means the Telecom Regulatory Authority of India;
(ba)[ "average variable cost" means total variable cost divided by total output during the relevant period;] [Inserted by Act No. 1 of 2018, dated 16.2.2018.]