Section 24(7) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
(7)The Vice-Chancellor shall hold office for a term of four years from the date on which he enters upon his office and shall be eligible for re-appointment : [x x x] [Omitted by M.P. Act No. 34 of 1997 (w.e.f. 20-6-1997).]Provided that a person shall not be appointed as Vice-Chancellor for more than two terms.
