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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3)(g) in The Delhi Development Authority Act, 1957

(g)[ three other persons to be nominated by the Central Government, of whom one shall be a person with experience of town planning or architecture; and] [Substituted by Act 56 of 1963, section 3 for clause (g) (w.e.f. 30-12-1963)]