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State of Haryana - Section

Section 3 in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

3. Number and Character of Posts.

- The service shall comprise of the posts shown in Appendix-'C' appended to these Regulations :Provided that nothing in these regulations shall effect the inherent power of the Board to make additions to or reduction in the number of such posts or to create new posts with different designations and scales of pay, either permanently or temporarily.