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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(3)(h) in Telangana Universities Act, 1991

(h)all references in any enactments or other instruments issued under an enactment to the University constituted immediately before the commencement of this Act shall be construed as reference to the concerned University deemed to have been constituted under this Act;