Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(5) in The Orissa State Transport Appellate Tribunal Rules, 1993 (5)The fee for an appeal shall be one hundred rupees and shall be paid in Government treasury under the Head "0041-Taxes on Vehicles."
