305. Certain sections when to take effect in the case of [Nagar Panchayat] [Substituted by M.P. Act No. 17 of 1994.].
- In the case of [Nagar Panchayats] [Substituted by M.P. Act No. 17 of 1994.] all or any of the sections will take effect only when so notified by the State Government in this behalf :-
