(1)Every ballot paper shall contain serial number of list of contesting candidates in Urdu, Hindi and English/local language duly arranged in English alphabetical order.(2)Every ballot paper shall, before issue to an elector, be -(a)stamped or shall be written on its back -(i)the name and category of member;(ii)the place of election;(b)signed in full on its back by the Returning Officer.
