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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3A) in India Service (Performance Appraisal Report) Rules, 2007

(3A)[ In general one person shall write the performance appraisal reports in the capacity of reporting, reviewing or accepting authority for a given period of time :Provided that if more than one person supervises the performance of the member of Service for a given period of time, the Government shall identify the persons to report or review well in advance of the relevant assessment year.] [Inserted by Notification No. G.S.R. 596(E), dated 15.6.2017 (w.e.f. 14.3.2007).]