Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)Copies of the notice shall be pasted at the notice board in the office of the Collector of the district, of the tahsil and at a place of public resort in the village in which the estate is situate.