Gujarat High Court
Amitbhai Bhupatrai Desai vs Charmiben Amitbhai Desai & 3 on 10 March, 2015
Author: N.V.Anjaria
Bench: N.V.Anjaria
R/CR.MA/1695/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONDONATION OF DELAY) NO.
1695 of 2015
In
CRIMINAL REVISION APPLICATION NO. 497 of 2014
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AMITBHAI BHUPATRAI DESAI....Applicant(s)
Versus
CHARMIBEN AMITBHAI DESAI & 3....Respondent(s)
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Appearance:
MR PARTH M RAVAL, ADVOCATE for the Applicant(s) No. 1
NOTICE NOT RECD BACK for the Respondent(s) No. 3
NOTICE SERVED for the Respondent(s) No. 1 - 2
MR. K. P. RAVAL, APP for the Respondent(s) No. 4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 10/03/2015
ORAL ORDER
In view of order dated 04.03.2015, Registry shall notify the matter accordingly.
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1