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Madhya Pradesh High Court

Ajay Singh & Ors. vs The State Of M.P. on 16 February, 2017

CRA-154-2003

(AJA YSINGH & 012s. Vs THE STA TE 0FM.P.)
16-02-20

17 Let non-bailable warrant be issued for securing the presence of the appellant No.2- Radheshyam before this Court on the next date of hearing. Notice to surety be also issued. List the matter on 13.04.2017. (S.C.SHARMA) (RAJEEV KUMAR DUBEY) JUDGE JUDGE