Madhya Pradesh High Court
Ajay Singh & Ors. vs The State Of M.P. on 16 February, 2017
CRA-154-2003 (AJA YSINGH & 012s. Vs THE STA TE 0FM.P.) 16-02-20
17 Let non-bailable warrant be issued for securing the presence of the appellant No.2- Radheshyam before this Court on the next date of hearing. Notice to surety be also issued. List the matter on 13.04.2017. (S.C.SHARMA) (RAJEEV KUMAR DUBEY) JUDGE JUDGE