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[Cites 0, Cited by 0] [Section 127] [Entire Act]

Union of India - Subsection

Section 127(iv) in The Central Goods and Services Tax Rules, 2017

(iv)[ to furnish a performance report to the Council by the tenth [day] [Inserted by Notification No. G.S.R. 1165(E), dated 15.9.2017 (w.e.f. 19.6.2017).] of the close of each quarter.]