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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(4) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(4)The Registrar shall communicate the decision of the Academic Council to the Management with a copy to the Director of Higher Education, and if the application for affiliation is granted, alongwith an intimation regarding-
(a)the subjects and the courses of study approved for affiliation;
(b)the number of students to be admitted;
(c)the conditions, if any, subject to the fulfillment of which the approval is granted.