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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Haryana - Subsection

Section 147(2) in The Punjab Land Revenue Act, 1887

(2)The [State Government], may [-] [The words 'with the like sanction' were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937.] cancel any remission authorised, and agreement made sub-section (1).