Delhi High Court - Orders
Rajeshwar Kumar Jain vs Dinesh Kumar Jain on 17 November, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 344/2018 & I.As. 10540/2018, 1055/2020,
2459/2021
RAJESHWAR KUMAR JAIN ..... Petitioner
Through: Mr. Rajeev Sharma, Senior
Advocate with Mr. Pranav Giri,
Advocate.
versus
DINESH KUMAR JAIN ..... Respondent
Through: Mr. Vishwendra Verma, Ms.
Shivali, Advocates (Mobile No.
9871704611).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.11.2022
1. The matter was passed over on the first call, but could not be taken up again due to paucity of time.
2. List on 21.12.2022.
3. Interim orders to continue.
PRATEEK JALAN, J NOVEMBER 17, 2022 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:18.11.2022 12:17:33