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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2)(g) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(g)he shall -
(i)maintain and cause to be maintained the updated master copy of the Electricity Act, 2003 and subsequent amending enactments and keep a register containing their particulars and details in Form CB-I in Annexure-I;
(ii)maintain or cause to be maintained in the chronological order the collection of the statutory notifications, rules, orders and directions, regulations made under the Act by -