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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Failure to have the requisite equipment in working order and non-availability of competent staff within reasonable time while providing the emergency medical treatment by such clinical establishment as mentioned in sub-rule (2), shall be treated as major deficiency under section 29 of the Act.