(12)"import" '[**] [The words and brackets "(except in the phrase import into India)" omitted section 3(7) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).] means to bring into [West Bengal] [Substituted by paragraph (2) of Article 3 of the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 for the word Bengal.] otherwise than across a customs frontier as defined by the Central Government;]
