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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(4) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(4)The Electricity Ombudsman shall be guided by such factors, which in the opinion of the Ombudsman are necessary in the interest of justice, and shall ensure transparency while exercising its powers and discharging its functions;