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Union of India - Section

Section 15 in Durgah Khawaja Saheb Act, 1955

15. Committee to observe Muslim Law and tenets of the Chishti Saint.-

Save as other wise provided under any enactment for the time being in force, the Committee shall, in exercise of its powers and the discharge of its duties, follow the rules of Muslim Law applicable to Hanafi Muslims in India, and shall conduct and regulate the established rites and ceremonies in accordance with the tenets of the Chishti Saint.