Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(4)(c) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962

(c)whether there are any standing crops on the land; and if so, the estimated cost of cultivation thereof;