Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(5) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(5)The objective of these organizations, shall be to enable such children to adapt to the society and during their stay in these transitional homes, they shall be encouraged to move away from an institutionbased life to a normal one.