[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 13 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975
13. Open space.
- Open spaces shall be uniformly located as far as possible and be provided at the rate of 1.0 to 1.5 acre per 100 persons and shall be distributed as follows:-| S. No. | Type of open sp. | Minimum size | Minimum Dimension on one size | Location | |
| To service plots numbering | To serve an area | ||||
| 1. | Total lot | 650 sq. metre | 18 M. | 30-40 | 195-240 M. |
| (800) sq. yds.) | (60-0”) | (650'-800) radium | |||
| 2. | Local Park. | 3,000 sq. metre. | 45 M. | 200-250 | 360-450 M. |
| (3,630 sq. yds.) | (150-0”) | (1,200-1,500) radius |