Section 7 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
7. Transfer of college, institution and employees to the University.
- The college of Veterinary Science, Ludhiana, research stations, veterinary hospitals, fisheries and small animal colony in the Department of Zoology and hostels, attached with the aforesaid veterinary college and all other movable and immovable assets, liabilities and obligations pertaining thereto, shall stand transferred and vested in the University :Provided that till the facilities are provided in the University, the College of Veterinary Science, Ludhiana, shall continue to share the facilities of library, medical, playgrounds, guest houses, auditoria, clubs, public health services and accommodation for employees or any other facilities available with the Punjab Agricultural University (hereinafter in short called 'existing University') :Provided further that the students presently pursuing studies with the existing University, shall be permitted to complete the courses and the existing University shall make arrangements for conduct of their examinations :Provided further that if the existing University, prior to the establishment of the University, has conducted any examination, but the results thereof has yet not been declared, in such cases, the existing University shall declare the results and confer the degrees in due course :Provided further that the persons under the employment of the College of Veterinary Science, Ludhiana, research stations or institutions specified above, shall be transferred to the University on the same terms and conditions of service as were applicable to them in the aforesaid college and institutions, unless and until, such conditions are changed with the consent of such persons :Provided further that no person, who is employed on deputation in the said college or institution from the State Government, shall be transferred to the University, without the prior approval of the State Government.
