Bombay High Court
The Executive Engineer, Minor ... vs The Special Land Acquisition Officer, ... on 25 September, 2021
Author: N. R. Borkar
Bench: N. R. Borkar
RKM (47)FA-840-2011
Digitally
signed by
RAJSHREE
RAJSHREE KISHOR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KISHOR MORE
MORE Date:
2021.09.27
11:53:07
+0530
BEFORE THE NATIONAL LOK ADALAT
FIRST APPEAL NO.840 OF 2011
The Executive Engineer ]
Minro Irrigation Division Nashik ] .. Appellant
vs.
The Special Land Acquisition Officer & Ors.] .. Respondents
Ms.Chaitrali Deshmukh, for Appellant.
Mr.Yogesh Dabke, AGP for State.
Mr.Ashwin Pimple, h/f Rameshwar Gite for Respondent Nos.2 to 12.
Mr.Sachin Patil, Executive Engineer, Minor Irrigation Division, Nashik
present.
Ms.Vasanti Mali, Deputy Collector, Minor Irrigation, Nashik present.
CORAM : N. R. BORKAR, J.
(HEAD OF THE PANEL) : Y.A. GOSWAMI, REGISTRAR(OSD), MEMBER : R.V.WANWADI, DY.REGISTRAR (INSPECTION), MEMBER DATE : 25th SEPTEMBER, 2021 P.C. :-
1] Learned counsel for Appellant filed pursis and seeks leave to withdraw the present First Appeal.1/2
RKM (47)FA-840-2011 2] Leave is granted as prayed for. First Appeal is disposed of as withdrawn. 3] The appellant shall be entitled to refund of court fees as per rules. 4] In view of disposal of First Appeal, pending ciivl applications therein
do not survive and the same are also disposed of.
[ N. R. BORKAR, J ] HEAD OF THE PANEL [Y.A. GOSWAMI] REGISTRAR(OSD), MEMBER [R.V.WANWADI] DY.REGISTRAR (INSPECTION), MEMBER 2/2