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State of Uttar Pradesh - Section

Section 68 in Uttar Pradesh Chit Funds Act, 1975

68. Power to exempt.

- The State Government may, by notification published in the official Gazette, exempt any person or class of persons to whom or any chit or class of chits to which, this Act applies from all or any of its provisions subject to such conditions as it may think fit and may cancel or modify any- such notification.