Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(3)(vi) in Kerala University of Health Sciences Act, 2010

(vi)No Statute passed by the Governing Council shall be valid or shall come into force until assented to, by the Chancellor.