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Union of India - Section

Section 86 in The Punjab Reorganisation Act, 1966

86. Amendment of Act 37 of 1956.

- In clause (a) of section 15 of the States Reorganisation Act, 1956, -
(i)for the word "Punjab", the words "Haryana, Punjab" shall be substituted;
(ii)for the words "and Himachal Pradesh", the words "Himachal Pradesh and Chandigarh" shall be substituted.