Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (1)The Governor of the State of Rajasthan shall, by virtue of his or her office, be the Chancellor of the University.
