Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(21) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(21)He/She shall maintain a Parivarik Panji(Family Register) in which necessary information related to every member of the Panchayat will be entered.