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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(4) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(4)The State Government may address the Vice-Chancellor with reference to any matter referred to it in the report indicating its observations and the Vice-Chancellor shall communicate it to the Board for taking necessary action.