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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(p) in Dr. Babasaheb Ambedkar Open University Act, 1994

(p)generally all matters for which provision is in the opinion of the Board of Management necessary for exercise of the powers conferred or the performance of the duties;